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Union of India - Section

Section 27 in Bengal Bonded Warehouse Association Act, 1838

27. Rates for warehousing.-

And it is hereby enacted, that the Directors of the said Association shall, from time to time, fix the rates at which the said Association Will Warehouse Goods and receive Goods at its Wharfs, and that a table of such rates shall be placed at every Warehouse and Wharf of the said Association.