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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Karnataka - Subsection

Section 42(2)(xi) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(xi)Evolving policies and promoting practices to improve agriculture productivity through judicious natural resource management technology adoption and to generate higher income through integrated farming system approach (Agri-horti-silvi-Livestock)