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[Cites 0, Cited by 0] [Section 107] [Entire Act]

Union of India - Subsection

Section 107(4) in The Petroleum Rules, 2002

(4)The electric supply circuits of each electric pump in a hazardous area shall be-
(i)separately protected by a fuse or circuit breaker set to operate when the current in the circuit so exceeds the rated current for such a period of time as to involve danger; and
(ii)provided with an individual isolating switch at the main supply point for each electric pump including its integral lighting system, if any.