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State of Telangana - Section

Section 27 in Telangana Mutually Aided Co-Operative Societies Act, 1995

27. [ Audit and Accounts. [Substituted with marginal heading by G.O.Ms.No.28, Agriculture and Co-operation (Coop.II) Department, dated 19.04.2016.]

- All the provisions under section 50 of Telangana Co-operative Societies Act and Rules thereon shall mutatis mutandis apply to all Co-operative societies under this Act for the purpose of the maintenance of accounts and audit.]