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State of Tamilnadu - Section

Section 4 in Tamil Nadu Land Improvement Schemes (Preservation of Trees in Wind Belt and Shelter Belt) Rules, 1998

4. Maintenance of trees.

- Every person, in whose lands, wind belt or shelter belt have been raised on the Government shall maintain all the trees in such wind belt or shelter belt in good condition. He may obtain technical guidance from the wind belt or shelter belt authority in the matter or proper maintenance and upkeep of such trees. He shall not allow any grazing of animals in the wind belt or shelter belt.