Punjab-Haryana High Court
United India Insurance Co Ltd vs Sukhvinder Kaur And Anr on 23 September, 2022
Author: Arvind Singh Sangwan
Bench: Arvind Singh Sangwan
209-A
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
FAO-7073-2019 (O&M)
Date of decision: 23.09.2022
United India Insurance Co. Ltd.
... Appellant
Vs.
Sukhvinder Kaur and another
... Respondents
CORAM: HON'BLE MR. JUSTICE ARVIND SINGH SANGWAN
Present: None for the appellant.
*******
ARVIND SINGH SANGWAN, J. (ORAL)
In terms of the order dated 19.12.2019, present appeal is dismissed for non-prosecution.
[ ARVIND SINGH SANGWAN ] 23.09.2022 JUDGE vishnu Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 24-09-2022 18:33:56 :::