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Punjab-Haryana High Court

United India Insurance Co Ltd vs Sukhvinder Kaur And Anr on 23 September, 2022

Author: Arvind Singh Sangwan

Bench: Arvind Singh Sangwan

209-A
           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                          CHANDIGARH

                                                    FAO-7073-2019 (O&M)
                                                    Date of decision: 23.09.2022
United India Insurance Co. Ltd.
                                                                         ... Appellant


                                              Vs.


Sukhvinder Kaur and another
                                                                      ... Respondents
CORAM: HON'BLE MR. JUSTICE ARVIND SINGH SANGWAN

Present:     None for the appellant.

                     *******
ARVIND SINGH SANGWAN, J. (ORAL)

In terms of the order dated 19.12.2019, present appeal is dismissed for non-prosecution.

[ ARVIND SINGH SANGWAN ] 23.09.2022 JUDGE vishnu Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 24-09-2022 18:33:56 :::