Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act] State of Bihar - Subsection Section 25(2)(n) in The Bihar Gramdan Act, 1965 (n)raise voluntary contributions from the village for community purposes; (o) maintain the accounts of the Gram Nidhi: