Section 6 in The Hazardous and other Wastes (Management and Transboundary Movement) Rules, 2016

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Section 6 in The Hazardous and other Wastes (Management and Transboundary Movement) Rules, 2016

6. "Central Pollution Control Board" means the Central Pollution Control Board constituted under subsection (1) of section 3 of the Water (Prevention and Control of Pollution) Act, 1974 (6 of 1974);