Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24A(3)] [Section 24A] [Entire Act] State of Gujarat - Subsection Section 24A(3)(vii) in The Gujarat University Act, 1949 (vii)to make any other recommendation regarding organisation, co-ordination and improvement of post-graduate teaching and Research in the University as a whole. ]