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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(8) in Uttarakhand Medical Council Act, 2002

(8)"Medicine" means the modern scientific system of medicine and includes surgery and obstetrics but does not include veterinary medicine or veterinary surgery or the Homoeopathic, Ayurveda, Siddha or Unani system of medicine and the expression " medical" shall be construed accordingly;