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Calcutta High Court (Appellete Side)

Joint Secretary Ii Cmda And Others vs Sachindananda Singh And Others on 22 January, 2020

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

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     24
22.01.2020
Ct. No. 06

ssd FMA 1019 of 1998 Joint Secretary II CMDA and others Vs. Sachindananda Singh and others This old matter had appeared in the warning list for three successive days before being transferred to the peremptory list.

Since none appears in support of the appeal even at the second call, FMA 1019 of 1998 is dismissed for default.

There will be no order as to costs.

(Sanjib Banerjee, J.) (Kausik Chanda, J.)