Jammu & Kashmir High Court - Srinagar Bench
Robkar vs Shalin Kabra And Ors on 26 November, 2019
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
12
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
***********
CPSW 9900019/2016
Robkar
.............Petitioner(s)
Through: Mr. Sajad Ahmad vice Mr. Arif Sikinder, adv
v/s
Shalin Kabra and ors
..........Respondent(s)
Through: Mr. N.H Shah, Sr. AAG
CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
ORDER
26.11.2019 Adjourned due to non-availability of learned counsel for petitioner.
List on 24.12.2019.
(Ali Mohammad Magrey) Judge Srinagar:
Nov. 26th , 2019.
"ayaz"SYED AYAZ HUSSAIN 2019.11.28 15:29 I attest to the accuracy and integrity of this document