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[Cites 0, Cited by 0] [Section 113(7)] [Section 113] [Entire Act]

State of Uttarakhand - Subsection

Section 113(7)(iii) in Uttarakhand Panchayati Raj Act, 2016

(iii)Except as otherwise provided in this Act, appointments to posts under the Zila Panchayat , other than those covered by sub-sections (i) and (ii), shall be made by the Chairman --