Karnataka High Court
Sri Madhu G Madhegowda vs Jayaram on 9 October, 2025
-1-
NC: 2025:KHC:39918-DB
CCC No.1308/2024
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 9TH DAY OF OCTOBER, 2025
PRESENT
THE HON'BLE MRS. JUSTICE ANU SIVARAMAN
AND
THE HON'BLE MR. JUSTICE VIJAYKUMAR A. PATIL
CIVIL CONTEMPT PETITION NO.1308/2024
BETWEEN:
SRI. MADHU G. MADHEGOWDA
S/O LATE G. MADHEGOWDA
AGED ABOUT 58 YEARS
Digitally R/AT BANDIGOWDA LAYOUT
signed by MANDYA - 571401.
RUPA V
Location: High ...COMPLAINANT
Court of
(BY SRI. SUNDARESH H.C. ADV.,)
karnataka
AND:
1. JAYARAM
COMMISSIONER
BANGALORE DEVELOPMENT AUTHORITY
T. CHOWDAIAH ROAD
KUMARA PARK WEST
BANGALORE - 560020.
2. UMESH
THE DEPUTY SECRETARY - I
BANGALORE DEVELOPMENT AUTHORITY
T. CHOWDAIAH ROAD
KUMARA PARK WEST
BANGALORE - 560020.
...ACCUSED
(BY SRI. MURUGESH V. CHARATI, ADV., FOR A1
A2 SERVED AND UNREPRESENTED)
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NC: 2025:KHC:39918-DB
CCC No.1308/2024
HC-KAR
THIS CCC IS FILED UNDER SECTION 11 AND 12 OF THE
CONTEMPT OF COURTS ACT, 1971, PRAYING TO INITIATE CONTEMPT
PROCEEDING AGAINST THE ACCUSED FOR DISOBEYING THE ORDER
PASSED BY THIS HON'BLE COURT IN WP NO.9980/2024 DATED
05.08.2024 AS PER THE ANNEXURE-A AND PUNISH THE ACCUSED IN
ACCORDANCE WITH LAW & ETC.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MRS. JUSTICE ANU SIVARAMAN
and
HON'BLE MR. JUSTICE VIJAYKUMAR A. PATIL
ORAL JUDGMENT
(PER: HON'BLE MRS. JUSTICE ANU SIVARAMAN) This contempt of Court case alleges non-compliance with the directions issued by the learned Single Judge and seeks a direction for compliance.
2. It is submitted by the learned counsel appearing for the accused that the directions have been complied with and an allotment letter has been issued to the complainant on 01.07.2025. It is further submitted that the requisite documents shall be executed subject to compliance of the -3- NC: 2025:KHC:39918-DB CCC No.1308/2024 HC-KAR requirements by the complainant within three months hereafter.
The said submission is recorded. Accordingly, the contempt petition is closed. Notice is discharged.
Sd/-
(ANU SIVARAMAN) JUDGE Sd/-
(VIJAYKUMAR A. PATIL) JUDGE RV List No.: 3 Sl No.: 67