Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 214] [Entire Act] State of Gujarat - Subsection Section 214(viii) in Gujarat High Court Rules, 1993 (viii)The Bombay Sales Tax Act, 1959 and/or the Gujarat Sales Tax Act, 1969.
