Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Jammu-Kashmir - Subsection Section 59(2) in The Jammu And Kashmir Juvenile Justice (Care And Protection Of Children) Act, 2013 (2)There shall be credited to the Fund such voluntary donations, contribution or subscriptions as may be made by any individual or organisation.
