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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(B) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

(B)For Under Graduation Diploma in Physical Education Course. - (i) Educational Qualifications. - Candidates seeking admission should have acquired any one of the following educational qualifications. Those who appear for the final year of the qualifying examination are also eligible to appear for the test. However such candidates should produce the pass certificate at the time of admission.