Supreme Court - Daily Orders
Commissioner Of Income Tax Tds 2 Mumbai vs M/S Utv Entertainment Television ... on 16 July, 2018
Bench: Arun Mishra, S. Abdul Nazeer
ITEM NO.24 COURT NO.8 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 22958/2018
(Arising out of impugned final judgment and order dated 10/11-10-
2017 in ITA No. 732/2015 passed by the High Court Of Judicature At
Bombay)
COMMISSIONER OF INCOME TAX TDS 2 MUMBAI Petitioner(s)
VERSUS
M/S UTV ENTERTAINMENT TELEVISION LIMITED Respondent(s)
( IA No.90026/2018-CONDONATION OF DELAY IN FILING )
Date : 16-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Aman Lekhi, ASG
Mr. Ashok K. Srivastava, Adv.
Ms. Vimla Sinha, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C) D. No. 19552 of 2018.
(NEELAM GULATI) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by NEELAM GULATI Date: 2018.07.17 17:18:48 IST Reason: