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[Cites 0, Cited by 1] [Section 48] [Entire Act]

State of Karnataka - Subsection

Section 48(1) in Karnataka Panchayat Raj Act, 1993

(1)The Adhyaksha of the Grama Panchayat may resign his office by writing under his hand addressed to the Assistant Commissioner and the Upadhyaksha of the Grama Panchayat may resign his office by writing under his hand addressed to the Adhyaksha and in absence of the Adhyaksha to the Assistant Commissioner.