Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 55(2)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2)(ii) in The Foreign Exchange Regulation Act, 1973

(ii)any such appeal has been preferred to the High Court, and-