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[Cites 0, Cited by 0] [Section 363(1)] [Section 363] [Entire Act]

State of Assam - Subsection

Section 363(1)(b) in Gauhati Municipal Corporation Act, 1971

(b)To repair, remove, construct or reconstruct or make any additions to, or structural alteration, of any portion of such building, which is within the regular line of the street;