Supreme Court - Daily Orders
M/S Jsw Ispat Special Products Limited vs Pratishtha Thakur Haritwal on 5 April, 2023
Bench: B.R. Gavai, Bela M. Trivedi
ITEM NO.47 COURT NO.8 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 629/2023 in W.P.(C) No. 1177/2020
M/S JSW ISPAT SPECIAL PRODUCTS LIMITED Petitioner(s)
VERSUS
PRATISHTHA THAKUR HARITWAL & ORS. Respondent(s)
(FOR ADMISSION and IA No.10289/2023-EXEMPTION FROM FILING O.T.
IA No. 10289/2023 - EXEMPTION FROM FILING O.T.)
Date : 05-04-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s)
Ms. Nandini Gore, Adv.
Ms. Aditi Bhatt, Adv.
Mr. Sarthak Gaur, Adv.
Ms. Manvi Rastogi, Adv.
M/S. Karanjawala & Co., AOR
For Respondent(s)
Ms. Pragati Neekhra, AOR
Ms. Pragati Neekhra, A.A.G.
UPON hearing the counsel the Court made the following
O R D E R
In view of letter circulated by the learned counsel for the contemnors seeking adjournment for seeking instructions, list this matter after three weeks.
Signature Not Verified Digitally signed by Deepak Singh Date: 2023.04.06 (DEEPAK SINGH) 17:28:47 IST Reason: (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH)