Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 29 in The Maternity Benefit Act, 1961

29. Amendment of Act 69 of 1951.—

In section 32 of the Plantations Labour Act, 1951,—
(a)in sub-section (1), the letter and brackets “(a)” before the words “in the case of sickness”, the word “and” after the words “sickness allowance” and clause (b) shall be omitted;
(b)in sub-section (2), the words “or maternity” shall be omitted.