Gauhati High Court
Studio Nilima Collaborative Network ... vs The State Of Assam And 9 Ors on 4 February, 2020
Author: Ajai Lamba
Bench: Ajai Lamba
Page No.# 1/7
GAHC010054902017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : PIL 55/2017
1:STUDIO NILIMA COLLABORATIVE NETWORK FOR RESEARCH and
CAPACITY BUILDING and ANR.
A NOT FOR PROFIT RESEARCH BASED ORGANISATION HAVING ITS
REGISTERED OFFICE AT 1/A DAMAYANTI MANSION, DIGHALIPUKHURI
EAST, GUWAHATI- 781001. REP. BY ITS CO -FOUNDER AND DIRECTOR M/S
ABANTEE DUTTA, DAUGHTER OF SRI NILAYANANDA DUTTA, R/O 1/A
DAMAYANTI MANSION DIHALPUKHURI EAST, GUWAHATI - 781001.
2: MS. ABANTEE DUTTA
CO-FOUNDER AND DIRECTOR
STUDIO NILIMA COLLABORATIVE NETWORK FOR RESEARCH AND
CAPACITY BUILDING
A NON-PROFIT RESEARCH BASED ORGANISATION HAVING ITS
REGISTERED OFFICER AT
VERSUS
1:THE STATE OF ASSAM and 9 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM, DISPUR,
GUWAHATI -6, DIST. KAMRUP M, ASSAM
2:THE SECRETARY TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPARTMENT
GOVT. OF ASSAM
DISPUR
GUWAHATI - 781006.
3:THE SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF HEALTH and FAMILY WELFARE
GOVT. OF ASSAM
DISPUR
GUWAAHTI-781006.
Page No.# 2/7
4:THE INSPECTOR GENERAL OF PRISONS
ASSAM PRISON HEADQUARTERS
KHANAPARA
GUWAHATI - 781022.
5:THE DEPUTY COMMISSIONER
MORIGAON
IN THE DIST. OF MORIGAON
ASSAM
6:SUPERINTENDENT
MORIGAON DISTRICT JAIL
DIST. MORIGAON
ASSAM
7:RESIDENT MEDICAL OFFICER
MORIGAON DISTRICT JAIL
DIST. MORIGAON
ASSAM
8:LOKOPRIYA GOPINATH BORDOLOI REGIONAL INSTITUTE OF MENTAL
HEALTH
KALIBARI ROAD
MAHABHAIRAB
TEZPUR
ASSAM - 784001
DIRECTOR.
9:STATE LEGAL SERVICES AUTHORITY
REP. BY ITS MEMBER SECRETARY GAUHATI HIGH COURT
GAUHATI- 781001.
10:THE DISTRICT LEGAL SERVICES AUTHORITY
MORIGAON
REP. BY ITS MEMBER SECRETARY
STADIUM ROAD
MORIGAON
PIN - 782105
MORIGAON
ASSAM
Advocate for the Petitioner : MR.A PHUKAN
Advocate for the Respondent :
Page No.# 3/7 Linked Case : PIL(Suo Moto) 7/2018 1:XX XX XX GAUHATI HIGH COURT ASSAM VERSUS 1:IN RE - THE STATE OF ASSAM AND ANR. REP. BY THE ADDITIONAL CHIEF SECRETARY HOME AND POLITICAL(B) DEPTT JANATA BHAWAN DISPUR GUWAHATI- 781006 2:THE INSPECTOR GENERAL OF PRISONS ASSAM ASSAM PRISONS HEADQUARTERS KHANAPARA GUWAHATI- 781022 Advocate for the Petitioner : MR S S DEY Advocate for the Respondent : GA ASSAM Linked Case : WP(C)(Suo Moto) 9/2018 1:X X X GUWAHATI ASSAM VERSUS 1:IN RE - THE STATE OF ASSAM AND 7 ORS. REP. BY THE ADDITIONAL CHIEF SECRETARY HOME AND POLITICAL(B) DEPTT JANATA BHAWAN DISPUR GUWAHATI- 781006 2:THE STATE OF NAGALAND REP. BY THE SECRETARY Page No.# 4/7 HOME DEPTT GOVT OF NAGALAND NAGALAND CIVIL SECRETARIAT KOHIMA- 797004 3:THE STATE OF MIZORAM REP. BY THE COMMISSIONER AND SECETARY HOME DEPTT GOVT OF MIZORAM MIZORAM SECRETARIAT AIZAWL- 796001 4:THE STATE OF ARUNACHAL PRADESH REP. BY THE PRINCIPAL SECRETARY HOME DEPTT GOVT OF NAGALAND CIVIL SECRETARIAT ITANAGAR- 791111 5:THE INSPECTOR GENERAL OF PRISONS ASSAM ASSAM PRISON HEADQUARTERS KHANAPARA GUWAHATI- 781022 6:THE DIRECTOR GENERAL OF PRISONS NAGALAND PRISON HEADQUARTER P R HILL KOHIMA- 797005 7:THE INSPECTOR GENERAL OF PRISONS MIZORAM. DIRECTORATE OF PRISONS AIZAWL- 796001 8:THE INSPECTOR GENERAL OF PRISONS ARUNACHAL PRADESH CIVIL SECRETARIAT ITANAGAR- 791111 Advocate for the Petitioner : MR S S DEY Advocate for the Respondent : MR. T C CHUTIA (GA ASSAM R-1
5) Linked Case : WP(C)(Suo Moto) 8/2018 1:X X X Page No.# 5/7 GUWAHATI ASSAM VERSUS 1:IN RE - THE STATE OF ASSAM AND 7 ORS. REP. BY THE ADDITIONAL CHIEF SECRETARY HOME AND POLITICAL(B) DEPTT JANATA BHAWAN DISPUR GUWAHATI- 781006 2:THE STATE OF NAGALAND REP. BY THE SECRETARY HOME DEPTT GOVT OF NAGALAND NAGALAND CIVIL SECRETARIAT KOHIMA- 797004 3:THE STATE OF MIZORAM REP. BY THE COMMISSIONER AND SECETARY HOME DEPTT GOVT OF MIZORAM MIZORAM SECRETARIAT AIZAWL- 796001 4:THE STATE OF ARUNACHAL PRADESH REP. BY THE PRINCIPAL SECRETARY HOME DEPTT GOVT OF NAGALAND CIVIL SECRETARIAT ITANAGAR- 791111 5:THE INSPECTOR GENERAL OF PRISONS ASSAM ASSAM PRISON HEADQUARTERS KHANAPARA GUWAHATI- 781022 6:THE DIRECTOR GENERAL OF PRISONS NAGALAND PRISON HEADQUARTER P R HILL KOHIMA- 797005 7:THE INSPECTOR GENERAL OF PRISONS MIZORAM. DIRECTORATE OF PRISONS AIZAWL- 796001 Page No.# 6/7 8:THE INSPECTOR GENERAL OF PRISONS ARUNACHAL PRADESH CIVIL SECRETARIAT ITANAGAR- 791111 Advocate for the Petitioner : MR S S DEY Advocate for the Respondent : GA ASSAM Linked Case : PIL(Suo Moto) 7/2017 1:X X X VERSUS 1:IN RE- STATE OF ASSAM and 2 ORS. REP. BY THE PRINCIPAL SECRETARY HOME and POLITICAL B DEPTT. GOVT. OF ASSAM JANATA BHAWAN DISPUR GUWAHATI-781006.
2:THE INSPECTOR GENERAL OF PRISONS ASSAM KHANAPARA GUWAHATI-781022.
3:THE SUPERINTENDENT CENTRAL JAIL TEZPUR-784001 DIST. SONITPUR 4:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF HOME AFFAIRS NEW DELHI.
Advocate for the Petitioner : MR.U K NAIR Advocate for the Respondent : GA ASSAM Page No.# 7/7 BEFORE HON'BLE THE CHIEF JUSTICE MR. AJAI LAMBA HON'BLE MR. JUSTICE SOUMITRA SAIKIA 04-02-2020 (Ajai Lamba, CJ ) List these cases on 28.02.2020.
JUDGE CHIEF JUSTICE Comparing Assistant