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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Kerala - Subsection

Section 64(2)(w) in Kerala Real Estate (Regulation and Development) Act, 2015

(w)the salaries and allowances payable to, and the other terms and conditions of/service of, the Chairperson and other Members of the Appellate Tribunal under sub-section (1) of section 42;