Delhi High Court
Surender Singh And Ors. vs Delhi Transport Corporation on 31 October, 2014
Author: S.Ravindra Bhat
Bench: S. Ravindra Bhat, Vipin Sanghi
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Reserved on: 15.10.2014
Pronounced on: 31.10.2014
+ W.P.(C) 41/2014, C.M. NOS.67/2014, 10212/2014,
10600/2014 & 10992/2014
SURENDER SINGH & ORS. ..... Petitioners
versus
DELHI TRANSPORT CORPORATION ..... Respondent
+ W.P.(C) 44/2014, C.M. NO.69/2014 DELHI TRANSPORT CORPORATION ..... Petitioner versus SH. BALWAN SINGH & ORS. ..... Respondents + W.P.(C) 45/2014, C.M. NO.70/2014 DELHI TRANSPORT CORPORATION ..... Petitioner versus SH. SATISH KUMAR ..... Respondent + W.P.(C) 105/2014, C.M. NO.187/2014 BALWAN SINGH & ORS. ..... Petitioners versus DELHI TRANSPORT CORPORATION ..... Respondent Through : Ms. Avnish Ahlawat, Sh. N.K. Singh and Ms. Gunjan, Advocates, for DTC in Item Nos. 9 to 13.
W.P.(C) 41/2014, 44/2014, 45/2014 & 105/2014 Page 1 Sh. A.K. Mishra, Advocate, for petitioner in Item No.10.
Dr. Surat Singh with Sh. Arun Kumar Panwar and Sh. Kumar Datta, Advocates, for Resp. Nos. 1, 2, 3, 4, 6 & 8 in Item No.9. Sh. A.K. Mishra, Advocate, for petitioners in Item No.10.
Dr. Surat Singh with Sh. Arun Kumar Panwar and Sh. Kumar Datta, Advocates, for Resp. Nos. 2, 5, 7, 9, 14, 17, 19, 26, 31, 35, 41, 43, 46, 47, 48, 50, 51, 52, 57 and 62 in Item No.11.
Sh. Madan Lal Sharma and Sh. Varun Nischal, Advocates, for petitioner in Item No.13.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE VIPIN SANGHI MR. JUSTICE S. RAVINDRA BHAT % For detailed judgment, the decision dated 31.10.2014 in W.P.(C) 39/2014 may be referred to.
S. RAVINDRA BHAT (JUDGE) VIPIN SANGHI (JUDGE) OCTOBER 31, 2014 W.P.(C) 41/2014, 44/2014, 45/2014 & 105/2014 Page 2