Section 76(1A) in Life Insurance Corporation of India (Staff) Regulations, 1960
(1A)[ Where an employee is an employee in [Class II or] [Notified in Gazette of India, Part-III Section 4 dated 4.5.1974.] Class III or Class IV the provisions of sub-regulation (1) shall with effect from 1st April, 1973, apply as if for the figure "8-1/3" appearing therein, the figure "10" had been substituted.]
