Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(b) in Energy Conservation (Venture Capital Fund for Energy Efficiency) Rules, 2017 (b)appoint a public financial institution as a fund manager for Venture Capital Fund for Energy Efficiency under agreement with the Bureau;
