Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121] [Entire Act] State of Manipur - Subsection Section 121(a) in Manipur Land Revenue and Land Reforms Act, 1960 (a)apply for reservation of any land within the period prescribed in section 101, and the land is not deemed to have been reserved under section 104, or
