Himachal Pradesh High Court
Nic Ltd. vs . Laxmi Devi & Ors. on 1 January, 2025
Author: Sushil Kukreja
Bench: Sushil Kukreja
NIC Ltd. vs. Laxmi Devi & Ors.
FAO No.325 of 2024 01.01.2025 Present: Mr. Sambhav Bhasin, Advocate, for the appellant.
Mr. Virender Singh Rathore, Advocate, for respondents No.1 to 4.
Mr. Arush Matlotia, Advocate, for respondents No.5,6 & 8.
Mr. Panku Chaudhary, Advocate, for respondent No.7.
Mr. Virender Singh Rathore, Mr. Arush Matlotia and Mr. Panku Chaudhary, Advocates, have filed memo of appearance on behalf of respondents No.1 to 4, respondents No.5,6 & 8 and respondent No.7, respectively. They pray for and are granted four weeks' time to file Power of Attorney(s).
List after ensuing winter vacations. In the meantime, record of learned tribunal below be also called for.
( Sushil Kukreja ) Judge January 01, 2025 (reena)