Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1) in The Kisan Vikas Patra Rules, 2014

(1)The person entitled to receive the amount due under a Certificate shall, on its encashment, sign on back thereof in token of having received the payment.