Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 32] [Entire Act] State of Tamilnadu - Section Section 119 in Tamil Nadu State Housing Board Act, 1961 119. Annual audit of accounts. - The accounts of the Board shall examined and audited once in every year by such auditor as the Government may appoint in this behalf.
