Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33L(2)] [Section 33L] [Entire Act]

State of Jharkhand - Subsection

Section 33L(2)(g) in Jharkhand Agricultural Produce Markets Act, 2000

(g)the procedure for carrying out the functions of the Board under this Act;