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[Cites 0, Cited by 0] [Section 30C(2)] [Section 30C] [Entire Act]

Union of India - Subsection

Section 30C(2)(c) in The National Institute Of Pharmaceutical Education And Research Act,1998

(c)to examine the development plans of each Institute and to approve such of them as are considered necessary and also to indicate broadly the financial implications of such approved plans;