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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of West Bengal - Subsection

Section 67(2)(b) in West Bengal Municipal (Employees' Service) Rules, 2010

(b)The concession of extra-ordinary leave upto 12 months will be admissible only to those who have been in continuous service for a period exceeding one year.