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[Cites 0, Cited by 0] [Section 90(2)] [Section 90] [Entire Act]

Union of India - Subsection

Section 90(2)(a) in The Customs Act, 1962

(a)for the words "exported to any place outside India" or the word "exported" wherever they [occur] [These words occur in sub-Section (1) and (2) of Section 69, sub-Section (1) of Section 74 and sub-Section (1) of Section 75. ], the words "taken on board a ship of the Indian Navy" shall be substituted;