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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(4)(b) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(b)any proceedings of any authority, committee or other body which has been referred to him by Kulpati, if he is satisfied that such proceedings are prejudicial to the interests of the University :