Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Kerala - Subsection Section 30(2) in The Kerala Document Writers Scribes and Stamp Vendors Welfare Fund Act, 2012 (2)All claims in respect of the said Fund may be determined by the Board constituted under this Act.
