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[Cites 0, Cited by 0] [Section 974] [Entire Act]

State of Punjab - Subsection

Section 974(7) in Punjab Jail Manual, 1996

(7)It is the duty of the Executive Engineer to point out to the Superintendent when progress on a work on which convict labour is employed is considered unsatisfactory, to assist the Superintendent in framing a table of task-work, and to instruct his subordinate to report daily those convicts who have not completed their tasks or who have been otherwise negligent at their work.