Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 67] [Entire Act]

Union of India - Section

Section 1 in The Police Act, 1949

1. Short title, extent and commencement.—

(1)This Act may be called the Police Act, 1949.
(2)It extends to all the Union Territories.
(3)It shall come into force in a Union Territory on such date as the Central Government may, by notification in the Official Gazette, appoint in this behalf for such territory.