Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(6) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(6)If the operator fails to submit the revised application as referred to in sub-rule (4) within the period specified in sub-rule (3), the application for consent shall be deemed to have been rejected.