Section 8(2)(i) in The M.P. Upcharika, Prasavika, Sahai Upcharika Prasavika Tatha Swasthya Paridarshak Registrikaran Adhiniyam, 1972

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

(i)lie is absent without excuse sufficient in the opinion of the Council, from three consecutive ordinary meetings, of the Council; or

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