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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(f) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

(f)' Member' means a person appointed or absorbed on a post included in the Centralised Service;
(ff)[ 'Managing Director' means the Managing Director of the Farmers Service Co-operative Society registered or deemed to be registered under the Uttar Pradesh Co-operative Societies Act, 1965; [Inserted by Notification No. 1636/XII-C-1-84-7(10)-1976, dated 8th, June, 1984.]
(fff)'Region' means the region comprising the districts under the jurisdiction of a Regional Deputy Registrar, Co- operative Societies;]