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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(2)(b) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(b)to recommend to the Board of Management to make, amend or repeal Ordinances on issues related to academic matters ;