Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Punjab-Haryana High Court

Jaswant Singh vs State Of Punjab on 24 May, 2016

Author: M.M.S. Bedi

Bench: M.M.S. Bedi

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH


(203-A)                          CRM-M-13931-2016
                                 Decided on: May 24, 2016.


Jaswant Singh

                                                                   .... Petitioner
                            Versus

State of Punjab

                                                                ..... Respondent


CORAM: HON'BLE MR. JUSTICE M.M.S. BEDI

Present:     Mr. Jaswinder Singh Grewal, Advocate, for the petitioner.

             Ms. Simsi Dhir Malhotra, DAG, Punjab.

             Mr. Onkar Singh Batalvi, Advocate, for the complainant.


M.M.S. BEDI, J (ORAL)

For orders, see detailed order of even date, passed in CRM-M-

7158-2016 titled Gurwinder Singh Vs. State of Punjab.

(M.M.S. BEDI) JUDGE May 24, 2016 harsha 1 of 1 ::: Downloaded on - 25-05-2016 00:17:24 :::