Punjab-Haryana High Court
Jaswant Singh vs State Of Punjab on 24 May, 2016
Author: M.M.S. Bedi
Bench: M.M.S. Bedi
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
(203-A) CRM-M-13931-2016
Decided on: May 24, 2016.
Jaswant Singh
.... Petitioner
Versus
State of Punjab
..... Respondent
CORAM: HON'BLE MR. JUSTICE M.M.S. BEDI
Present: Mr. Jaswinder Singh Grewal, Advocate, for the petitioner.
Ms. Simsi Dhir Malhotra, DAG, Punjab.
Mr. Onkar Singh Batalvi, Advocate, for the complainant.
M.M.S. BEDI, J (ORAL)
For orders, see detailed order of even date, passed in CRM-M-
7158-2016 titled Gurwinder Singh Vs. State of Punjab.
(M.M.S. BEDI) JUDGE May 24, 2016 harsha 1 of 1 ::: Downloaded on - 25-05-2016 00:17:24 :::