Custom, Excise & Service Tax Tribunal
M/S Engineering Innovation Ltd vs Cc, Kandla on 2 April, 2008
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
NEW DELHI
PRINCIPAL BENCH COURT NO. 1
Customs Appeal No. 395 of 2005
M/s Engineering Innovation Ltd. .. Appellant
(Rep by Sh. Rupinder Singh, Adv.)
versus
CC, Kandla .. Respondent
(Rep by Sh. A. Jain, DR) DATE OF HEARING : 02.04.2008 ORDER SHEET {{{{{{ In this case the import took place at Kandla Port and assessment proceeding was held at Kandla in which the appellant participated. The appeal was also decided by the Commissioner (Appeals), Kandla. In this view of the matter, the appeal records may be sent to the Ahmedabad Bench of the Tribunal for final disposal.
(JUSTICE S.N. JHA) PRESIDENT (M. VEERAIYAN) MEMBER (TECHNICAL) Golay