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State of Tamilnadu - Section

Section 10 in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

10. Premises and equipment to be insured.

- Every licensee shall insure the licensed premises, the equipments and the Video Cassette against the risk of fire so that the licensed place and the Video Library are run without fire hazards.