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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Odisha - Subsection

Section 55(1) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(1)the area of a bathroom shall not be less than 1.8 square metres with a minimum width of 1.2 metres. The minimum size of water closet shall be 1.1 square metres with a minimum width of 0.9 metre. If it is a combined bathroom and water closet, the minimum area shall be 2.8 square metres with a minimum width of 1.2 metres.