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[Cites 0, Cited by 0] [Section 337(1)] [Section 337] [Entire Act]

State of Madhya Pradesh - Subsection

Section 337(1)(b) in The M.P. Municipal Corporation Act, 1956

(b)cause to be put up or painted on conspicuous part of any house at or near each end, corner or entrance to every street, the name of such street as so determined;