Section 7 in Tamil Nadu Panchayats (Elections) Rules, 1995
7. Panchayat Electoral Registration Officer.
- The Panchayat Union Commissioner shall be the Panchayat Electoral Registration Officer under sub-section (2) of section 30 of the Act for the purposes of preparing and publishing Panchayat Electoral Rolls in respect of the Wards of the Panchayats in his jurisdiction.
